(1.) THE present CM has been filed under section 151 of the Code of Civil Procedure read with Section 173 of Motor Vehicles Act for setting aside the order of the Lok Adalat dated 18-11-2005 and accepting the objections.
(2.) THE Lok Adalat on 18-11-2005 was pleased to pass the following order :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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