(1.) COUNSEL for the petitioner wishes to withdraw this petition with liberty to raise all these objections before the trial Court at an appropriate stage. Dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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