LAWS(P&H)-2006-3-217

OM PARKASH SHARMA Vs. LILA KRISHAN

Decided On March 16, 2006
OM PARKASH SHARMA Appellant
V/S
LILA KRISHAN Respondents

JUDGEMENT

(1.) FOR the last two dates, no one has put in appearance on behalf of the petitioner. Even the service is incomplete. Accordingly, contempt petition stands dismissed.