LAWS(P&H)-2006-3-250

ARJUN DEV Vs. K K KHANDELWAL

Decided On March 17, 2006
ARJUN DEV Appellant
V/S
K.K.KHANDELWAL Respondents

JUDGEMENT

(1.) SHORT affidavit has been filed in Court today. Learned counsel for the petitioner states that the order stands complied with. Accordingly, Rule is discharged.