(1.) LEARNED counsel for the parties State that the order has been complied with. In view of the above, rule is discharged. (M.M.Kumar) 8.3.2006 Judge okg
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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