LAWS(P&H)-2006-3-180

MANOJ Vs. STATE OF HARYANA

Decided On March 10, 2006
MANOJ Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) IN view of order passed today in Criminal Misc. No.6600-M of 2006, Arvind and another vs. State of Haryana, this petition is disposed of in same terms.