RAO BINDER SINGH Vs. STATE OF PUNJAB

JUDGEMENT

(1.) THIS petition has been filed seeking bail pending trial in the case FIR No. 42 registered at Police Station Talwandi Sabo under Section 18 of the Narcotic Drugs and Psychotropic Substances Act.

(2.) NOTICE of this petition was issued to A.G. Punjab on 12th September, 1995.

(3.) THE application has been vehemently opposed by the learned AAG, Punjab.