SADHU SINGH Vs. STATE OF PUNJAB

JUDGEMENT

(1.) "The vilest deeds like poison weeds Bloom well in prison air, It is only what is good in men That wastes and wither there."

(2.) (Oscar Wilde in the "Ballad of Reading goal"). Musical words, but convey the condition which are no different from those in our country. The said facts cannot be lost sight of, which are relevant for disposal of the present petition.

(3.) FATHER of the deceased has preferred the present revision petition praying that the accused should be sentenced to imprisonment in terms of section 304 Indian Penal Code.