(1.) ADMIT .
(2.) PLEADINGS of the parties are complete. By consent, writ petition placed on board and called out for hearing.
(3.) HEARD counsel for the parties and perused the impugned order dated July 27, 1994, Annexure P -6 passed by the Deputy Commissioner, Rup Nagar.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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