JAGAT SINGH Vs. STATE OF HARYANA

Referred Judgements :-

BHAGWANTI DEVI AND OTHERS VS. STATE OF HARYANA AND ANOTHER [REFERRED TO]
FINANCIAL COMMISSIONER HARYANA STATE VS. KELA DEVI [REFERRED TO]
SAMPURAN SINGH BHAGWANTI DEVI SURINDER NATH DEWAN VS. STATE OF HARYANA [REFERRED TO]
AMAR SINGH VS. AJMER SINGH [REFERRED TO]
SMT. BHANTI DEVI AND OTHERS VS. THE STATE OF HARYANA AND OTHERS [REFERRED TO]