LAWS(P&H)-2025-10-81

PURAN SINGH Vs. STATE OF HARYANA

Decided On October 08, 2025

PURAN SINGH Appellant

V/S

STATE OF HARYANA Respondents

Referred Judgements :-

GURDIAL SINGH FIJJI VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. K V JANKIRAMAN [REFERRED TO]
SHRI SANSAR CHAND SOOD VS. THE STATE OF HARYANAS [REFERRED TO]

JUDGEMENT

(1.) Prayer

(2.) Brief Facts:-

(3.) Contentions:

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