(1.) On 7/8/2020, the following order was passed:-
(2.) Learned counsel for the petitioner submits that petitioner has retired on 31/12/2023 on attaining the age of 58 years, thus, instant petition has rendered infructuous.
(3.) Learned State counsel does not dispute the afore-stated fact.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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