HARPREET SINGH Vs. STATE OF PUNJAB

JUDGEMENT

(1.) Prayer This petition has been filed under Sec. 482 of Bhartiya Nagarik Suraksha Sanhita, 2023 (BNSS) for the grant of anticipatory bail in FIR no.173 dtd. 27/11/2024 u/s 329(3), 303(2), 351(3), 324(5), 191(3), 190 BNS, 2023 and Sec. 25, 27 of Arms act registered at PS Makhu, District Ferozpur, (Annexure P-1).

(2.) Contentions

(3.) Analysis