(1.) The jurisdiction of this Court has been invoked under Sec. 482 BNSS for grant of anticipatory bail to the petitioner in FIR No 35 dtd. 6/4/2024 under Sec. 420/34 IPC registered at Police Hariana, Hoshiarpur.
(2.) Prosecution story setup in the present case as per the version in the FIR as under:-
(3.) Contention
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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