NEELAM GOEL Vs. SHONIT GOEL

JUDGEMENT

(1.) CM-8546-CII-2025 IN TA-1584-2022 1. The present application has been filed for placing on record the affidavit of the applicant.

(2.) In view of the averments made in the application, same is allowed and the requisite affidavit is taken on record. CM-9862-CII-2025 IN TA-1584-2022

(3.) The present application has been filed for placing on record the affidavit, as well as the documents Annexures P-5 and P-6.