LAWS(P&H)-2025-9-55

KANWAR BHAN Vs. STATE OF HARYANA

Decided On September 24, 2025
KANWAR BHAN Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) On 29/3/2022, while issuing notice of motion, notice regarding stay was also issued. The order dtd. 29/3/2022 reads as:-

(2.) The petitioner prayed for stay and matter came to be considered at length on 1/4/2022. The Court passed order as below:-

(3.) The petitioner preferred LPA-299-2022 against order dtd. 1/4/2022 passed by this Court. The said appeal came up for consideration before Division Bench of this Court which vide order dtd. 26/4/2022 dismissed the same.