(1.) This is an application seeking condonation of delay of 52 days in filing the present revision petition.
(2.) For the reasons mentioned in the application, the same is allowed.
(3.) Delay of 52 days in filing the instant revision petition is hereby condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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