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LAWS(P&H)-2025-10-27
PAWAN KUMAR Vs. UNION OF INDIA
Decided On October 23, 2025
PAWAN KUMAR
Appellant
V/S
UNION OF INDIA
Respondents
Referred Judgements :-
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. HAKIMWADI TENANTS ASSOCIATION
[REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR
[REFERRED TO]
JUDGEMENT
(1.) Prayer
(2.) Brief Facts
(3.) Contentions
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