LAWS(P&H)-2025-2-186

RAMESH @ SURESH Vs. STATE OF HARYANA

Decided On February 20, 2025
Ramesh @ Suresh Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) The present appeal has been filed against the judgment of conviction and order of sentence dated 17/21/5/2014 passed by the Additional Sessions Judge, Jind.

(2.) The instant FIR came to be registered on 4/5/2006. The accused-appellant came to be convicted vide judgment of conviction and order of sentence dated 17/21/5/2014. The present appeal against the judgment of conviction and order of sentence was filed on 7/1/2015. The matter has come up for final hearing now after more than 18 years of the registration of the FIR.

(3.) The brief facts of the prosecution case are that on 4/5/2006 Balbir Singh ASI along with HC Phul Kumar, HC Kuldeep Singh, EHC Hoshiar Singh and C. Dalbir Singh while on patrolling duty in a private jeep was present at the bridge of minor Dhamtan on the main road Kharal to Pipaltha. In the meantime, one Esteem car was seen coming from the direction of village Kharal. He gave a signal to the driver of the car to stop on which the driver stopped the Esteem Car at the distance of about 20/25 paces. On seeing the police party, the person, who was sitting on the rear seat of the car alighted from the car and fled away. They tried to catch him, but he could not be apprehended whereas the driver was apprehended. On checking in the rear seat of the car one jute bag and one plastic bag were found. On asking, the driver of the car disclosed his name as Hari Om son of Hari Kishan, r/o Ramesh Park, Street No.R/225, New Delhi now Dhani Peerawali , P.S. Sadar Hansi and he disclosed the name of the person, who had fled away from the spot, as Suresh @ Ramesh son of Nainu Ram r/o Mandi Adampur. The registration number of the car was DL-2CF-3917. On checking the jute bag and the plastic bag, poppy husk was found. Two samples of 100 grams each were separated from both the bags and thereafter, the remaining poppy husk on being weighed was found to be 37 kgs and 800 grams in jute bag and 13 kgs. 800 grams in the plastic bag. Poppy straw was again put into the bags and converted into parcels. Separate bundles of sample poppy husk and residue poppy husk were prepared and they were sealed with seal BS. The Esteem car was also taken into police possession vide separate recovery memo. The seal after use was handed over to Kuldeep Singh HC.