AMARJIT SINGH Vs. MOHAN SINGH

JUDGEMENT

(1.) Prayer in this application filed under Sec. 151 CPC is for condonation of delay of 23 days in refiling the accompanying appeal.

(2.) Heard.

(3.) For the reasons mentioned in the application which is supported by an affidavit of the ld. Counsel of applicant/appellant, the same is allowed and delay of 23 days in refiling the accompanying appeal is condoned.