KANIKA CHOPRA Vs. GENERAL PUBLIC

JUDGEMENT

(1.) The applicant-wife has filed the present application for seeking transfer of the civil suit i.e. CS/219/2023, titled 'Paras Chopra Vs. General Public and another', filed by respondent No.2-husband, pending in the Courts at Ludhiana and she seeks transfer of the same to the Court of competent jurisdiction at Gurugram.

(2.) In pursuance of notice issued, respondent No.2 made appearance through counsel and filed reply.

(3.) Counsel for the parties heard.