(1.) For the reasons stated in the application for condonation of delay which is supported by an affidavit, the application is allowed.
(2.) The delay of 5 days in filing the appeal, is condoned.
(3.) CM stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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