LAWS(P&H)-2025-11-138

KRISHAN KUMAR Vs. U.T. OF CHD.

Decided On November 13, 2025
KRISHAN KUMAR Appellant
V/S
U.T. Of Chd. Respondents

JUDGEMENT

(1.) On 3/9/2025, the following order was passed by this Court:-

(2.) Faced with this, learned counsel for respondent Nos.2 and 3 seeks short accommodation to clarify whether respondent has granted pay scale of Rs.4020.006200/- to any employee who was holding post equivalent to the post of petitioner.

(3.) Adjourned to 30/9/2025."