(1.) This petition has been filed under Sec. 439 of the Cr.P.C. read with Sec. 483 of the BNSS, 2023 seeking the concession of regular bail for the petitioner in FIR No.21 dtd. 7/2/2024 under Sec. 22(C) of The Narcotic Drugs and Psychotropic Substances Act, 1985 registered at Police Station Kotwali, District Bathinda.
(2.) Prosecution story set up in the present case as per the version in the FIR reads as under :-
(3.) Contentions
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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