LAWS(P&H)-2025-8-4

JAGDEEP SINGH Vs. JAGDISH ARORA

Decided On August 01, 2025
JAGDEEP SINGH Appellant
V/S
Jagdish Arora Respondents

JUDGEMENT

(1.) Prayer in this application filed under Sec. 151 CPC is for condonation of delay of 16 days in refiling the accompanying appeal.

(2.) Heard.

(3.) For the reasons mentioned in the application which is duly supported by affidavit of the applicant-appellant, the same is allowed and delay of 16 days in refiling the appeal is condoned.