GURBAKSHISH GILL Vs. BIRJINDER SINGH

JUDGEMENT

(1.) Challenge in the present revision petition is to the order dtd. 21/2/2019 passed by learned trial Court, whereby, an application filed under Order VII Rule 11 CPC, was dismissed.

(2.) Upon notice issued, contesting-respondent made appearance through counsel.

(3.) The petitioner-in-person as well as learned counsel for respondent No.1, heard.