(1.) This order shall dispose of CWP No.10718-2024 titled as Adhikaansh Realtors Pvt. Ltd. Vs Financial Commissioner, Revenue, Haryana and others as well as CWP No.24601-2021 titled as Adhikaansh Realtors Pvt. Ltd. Vs Financial Commissioner, Revenue, Haryana and others, as both the cases involve common question of law and facts.
(2.) For the sake of convenience, the facts are being derived from CWP-10718-2024 titled as Adhikaansh Realtors Pvt. Ltd. Vs Financial Commissioner, Revenue, Haryana and others.
(3.) Briefly, on 29/9/2015, Ranbir Singh son of Girdhari Lal (respondent No.7) filed an application for partition of joint land comprised in Khewat no.182 (as per Jamabandi for the year 2004-2005), situate at Village Hayatpur, Tehsil and District Gurugram, total land measuring 81 kanals - 5 marlas.