REGENT COMPUTRONICS PVT. LTD.

Shahid Rashid Bhat Appellant

V/S

STATE OF PUNJAB Respondents

Referred Judgements :-

DATARAM SINGH VS. STATE OF UTTAR PRADESH & ANR. [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [REFERRED TO]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
HUSSAINARAKHATOON IV VS. HOME SECRETARY STATE OF BIHAR PATNA [REFERRED TO]

JUDGEMENT

(1.) This petition has been filed under Sec. 439 Cr.P.C. (482 of BNSS, 2023) for grant of regular bail in FIR No. 22 dtd. 20/3/2024 registered under Sec. 22 of The Narcotic Drugs and Psychotropic Substances Act, 1985 at P.S. Shambu, District Patiala.

(2.) Facts

(3.) Contentions:

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SHAHID RASHID BHAT Vs. STATE OF PUNJAB

Referred Judgements :-

JUDGEMENT

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