(1.) Relief Sought. The jurisdiction of this Court under Sec. 483 BNSS, has been invoked for grant of regular bail to the petitioner in case FIR No. 287, dtd. 26/8/2024, under Ss. 109(1) of BNS, 2023 (Ss. 109(3) of BNS added later on), registered at Police Station IMT Rohtak, District Rohtak, Haryana.
(2.) Facts
(3.) Contentions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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