(1.) Heard.
(2.) Prayer in these applications is for condonation of delay of 20 days in refiling and 56 days in filing the present appeal.
(3.) For the reasons stated in the applications, the same are allowed and delay of 20 days in refiling and 56 days in filing the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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