REGENT COMPUTRONICS PVT. LTD.

Manpreet Singh Alias Ladi Appellant

V/S

STATE OF PUNJAB Respondents

Referred Judgements :-

DATARAM SINGH VS. STATE OF UTTAR PRADESH & ANR. [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [REFERRED TO]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
NAGENDRA V. KING-EMPEROR [REFERRED TO]
EMPEROR VS. HLHUTCHINSON [REFERRED TO]

JUDGEMENT

(1.) This petition has been filed under Sec. 483 of the BNSS, 2023 seeking the concession of regular bail for the petitioner in FIR No.108 dtd. 6/6/2024 under Ss. 323/148/149 IPC and Sec. 52-A of Prisons Act (Sec. 324 and 326 IPC added later on) registered at Police Station Islamabad, District Amritsar.

(2.) Contentions

(3.) Analysis

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MANPREET SINGH ALIAS LADI Vs. STATE OF PUNJAB

Referred Judgements :-

JUDGEMENT

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