(1.) Prayer in this petition under Sec. 482 of Bhartiya Nagarik Suraksha Sanhita, 2023 is for grant of anticipatory bail in case in FIR No.105 dtd. 12/7/2025, registered under Ss. 406, 420, 467, 468 and 120-B of IPC at Police Station City Samana, District Patiala.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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