(1.) Crl. M. No. 63328 of 2012.
(2.) PRAYER in this application filed under Section 482 Cr.P.C., is for condonation of delay of 13 days in filing the present criminal revision petition.
(3.) CRIMINAL miscellaneous application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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