RADHEY SHYAM Vs. STATE OF HARYANA AND OTHERS

JUDGEMENT

(1.) From time immemorial, in our culture, the teacher has been the most respected person. He has been assigned pedestal even above Almighty God, which is evident from the following verses:

(2.) In the case in hand, the petitioner, who was a teacher, was found guilty of obtaining a fake degree for the purpose of getting certain service benefits.

(3.) The petitioner, who was serving as S.S. Master, has approached this court impugning the order dated 9.5.2012 (Annexure P-3), vide which he was dismissed from service; the order dated 23.8.2012 (Annexure P-5), vide which the appeal filed by him was dismissed and the order dated 9.12.2014 (Annexure P-10), vide which the review against the order passed in appeal was dismissed.