(1.) Present Regular Second Appeal is against concurrent findings of both the Courts below whereby suit for specific performance of agreement of sale dated 20.09.2001 filed by plaintiffs was decreed by Court of first instance and appeal filed by the defendants-appellants was dismissed by Court of first appeal. Defendants-appellants are now before this Court by way of present Regular Second Appeal.
(2.) For the sake of convenience the parties are being referred to as per their status before the Court of first instance.
(3.) Relevant facts of the case that Amarjit Singh (since deceased) and nine other plaintiffs filed suit against Avtar Singh and others (14 defendants) for specific performance of agreement of sale dated 20.09.2001 for land measuring 40 Kanals 13 Marlas as entered in Jamabandi for the year 2001-02 situated in village Khairabad, Tehsil and District Amritsar.