(1.) This shall dispose of Civil Writ Petitions No. 8517, 8428 and 8505 of 2014.
(2.) Aggrieved by the rejection of the claim for age relaxation, the writ petitioners have challenged the order passed by the Tribunal.
(3.) Heard the submissions made on either side.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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