(1.) CM -15124 -CII -2013 in ITA -176 -2013.
(2.) PRAYER in this application is to condone delay of 134 days in refiling the appeal.
(3.) IN view of averments in the application and arguments addressed, application is allowed and delay of 134 days in refiling the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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