LAWS(P&H)-2015-5-4

JEEWNI AND ORS. Vs. DARSHAN SINGH AND ORS.

Decided On May 01, 2015
Jeewni And Ors. Appellant
V/S
Darshan Singh and Ors. Respondents

JUDGEMENT

(1.) CM -15464 -CII -2007

(2.) PRAYER in this application is for condonation of delay of 40 days in re -filing the appeal.

(3.) CM is disposed of.