LAWS(P&H)-2015-7-545

MEGHNA SAINI Vs. STATE OF PUNJAB AND ANOTHER

Decided On July 07, 2015
Meghna Saini Appellant
V/S
State of Punjab and Another Respondents

JUDGEMENT

(1.) CRM Nos. 20620-20621-2015

(2.) On 10.06.2014 the following order was passed in CRM-M No. 20336 of 2014:-

(3.) Thereafter on 18.06.2014 the following order was passed:-