JASWANT SINGH Vs. SATNAM SINGH AND ORS.

JUDGEMENT

(1.) This is an application for condonation of delay of 3 days in refiling the present appeal.

(2.) For the reasons mentioned in the application, which is supported by the affidavit of the applicant -appellant, the delay of 3 days in refiling the present appeal is condoned.

(3.) Application is accordingly disposed of.