(1.) C.M. No. 14958-CII of 2015
(2.) I have heard learned counsel for the appellants and have also carefully gone through the case file.
(3.) Learned counsel for the appellants has argued that the present appellants deny the relationship of the employer and the employee.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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