(1.) Cm No.13376-CII of 2013
(2.) For the reasons mentioned in the application, the same is allowed and the delay of 122 days in filing the appeal is condoned.
(3.) Cm stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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