LAWS(P&H)-2015-3-675

BHAGYASHRI MERCANTILE PRIVATE LIMITED Vs. STATE

Decided On March 31, 2015
Bhagyashri Mercantile Private Limited Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) CA No.124 of 2015

(2.) AMENDED Memo of Parties and amended Scheme of Amalgamation (Annexure A -1) are taken on record.

(3.) CA No.135 of 2015