LAWS(P&H)-2015-1-667

GURPREET SINGH Vs. RAJINDER KUMAR DHAWAN & ORS

Decided On January 15, 2015
GURPREET SINGH Appellant
V/S
RAJINDER KUMAR DHAWAN And ORS Respondents

JUDGEMENT

(1.) C.M No. 312-C-II of 2015

(2.) The application is allowed.

(3.) Certified copy of judgment dated 26.09.2014 is taken on record, subject to all just exceptions.