LAWS(P&H)-2015-9-359

HARBHAJAN SINGH Vs. STATE OF PUNJAB AND ORS.

Decided On September 18, 2015
HARBHAJAN SINGH Appellant
V/S
State of Punjab and Ors. Respondents

JUDGEMENT

(1.) C.M. No. 12062 of 2015

(2.) Notice in the application.

(3.) Mr. Pankaj Mulwani, DAG, Punjab accepts notice of the application.