LAWS(P&H)-2015-9-608

STATE OF HARYANA Vs. RAJESH KUMAR

Decided On September 08, 2015
STATE OF HARYANA Appellant
V/S
RAJESH KUMAR Respondents

JUDGEMENT

(1.) Cr. Misc. No.24756 of 2012:

(2.) The criminal miscellaneous application stands disposed of.

(3.) Cr. Misc. No.A-267-MA of 2012: