LAWS(P&H)-2015-7-269

SATBIR Vs. SHANTI DEVI AND ORS.

Decided On July 15, 2015
SATBIR Appellant
V/S
Shanti Devi and Ors. Respondents

JUDGEMENT

(1.) C.M. No. 11103 -C of 2014.

(2.) THERE is a delay of 02 days in re -filing the appeal.

(3.) CM stands disposed of.