RAM KUMAR Vs. STATE OF HARYANA

JUDGEMENT

(1.) CRM No.823 of 2015

(2.) CRM stands disposed of.

(3.) OCCURRENCE in question took place on 08.02.2010 wherein complainant Sandeep and his brother Pardeep allegedly suffered injuries. FIR No.180 was registered on 11.02.2010. Petitioner is stated to have treated the injured Pardeep and given medico legal report dated 09.02.2010 (Annexure P3).