REGENT COMPUTRONICS PVT. LTD.

Kulvir Kaur Appellant

V/S

State of Punjab and Ors. Respondents

Referred Judgements :-

HARJINDER KAUR & ORS. V. STATE OF PUNJAB [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
KANS RAJ VS. STATE OF PUNJAB [REFERRED TO]
PREETI GUPTA VS. STATE OF JHARKHAND [REFERRED TO]
GURDEV SINGH VS. NACHHATTAR KAUR [REFERRED TO]
LAKHWINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
SATISH MEHRA VS. STATE OF N.C.T. OF DELHI [REFERRED TO]
JASMIN VS. STATE OF HARYANA [REFERRED TO]
GURDEEP KAUR VS. BALBIR SINGH [REFERRED TO]
HARJINDER KAUR VS. STATE OF PUNJAB [REFERRED TO]
ANITA VS. STATE OF PUNJAB [REFERRED TO]
SWAPNIL VS. STATE OF MADHYA PRADESH [REFERRED TO]
ARNESH KUMAR VS. STATE OF BIHAR [REFERRED TO]
AVDESH SHARMA VS. STATE OF HARYANA [REFERRED TO]
STATE OF KARNATAKA VS. RICHMOND DISTILLERIES (P) LTD. [REFERRED TO]

JUDGEMENT

(1.) THROUGH the present petition filed under Section 482 Cr.P.C., the petitioner Kulvir Kaur @ Veero is seeking seeking quashing of FIR No. 05 dated 08.04.2012, registered at Police Station Women Cell, Bathinda under Sections 406 and 498 -A IPC.

(2.) THE petitioner is the married elder sister of Gurjit Singh Dhillon who was married to complainant Amandeep Kaur on 21.02.2010.

(3.) THE complaint was enquired into and FIR was registered against Gurjit Singh, Gurmail Singh, Amarjit Kaur and the present petitioner. Kulwinder Singh, Kulvir Kaur @ Raj, Maninderjit Kaur and Harbhajan Kaur were found innocent.

Click here to view full judgment.

KULVIR KAUR Vs. STATE OF PUNJAB AND ORS.

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address