(1.) CRM No. 2625 of 2014
(2.) For the reasons stated in the application, which is supported by affidavit, the same is allowed and delay of 389 days in filing the instant appeal is condoned.
(3.) CRM-A-116-MA of 2014
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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